Gulab Chand vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 3305 ALL

Citation : 2012 Latest Caselaw 3305 ALL
Judgement Date : 30 July, 2012

Allahabad High Court

Gulab Chand vs State Of U.P. Thru Secy. And Others on 30 July, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 36627 of 2012
 

 
Petitioner :- Gulab Chand
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Ram Surat Saroj,Rajesh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted six weeks' time to file a counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 24th September, 2012.

Order Date :- 30.7.2012

Download the LatestLaws.com Mobile App