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Krishna Kant Mishra vs State Of U.P. And Others
2012 Latest Caselaw 3301 ALL

Citation : 2012 Latest Caselaw 3301 ALL
Judgement Date : 30 July, 2012

Allahabad High Court
Krishna Kant Mishra vs State Of U.P. And Others on 30 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 30511 of 2011
 

 
Petitioner :- Krishna Kant Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.N. Dwivedi
 
Respondent Counsel :- C.S.C.,S.K. Bahadur
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up Sri P.N. Dwivedi, Advocate, appearing for the petitioners, submits that few claims of his client have been paid to him, but still various amounts are outstanding. Let all necessary particulars in regard to outstanding dues be furnished by him within ten days from today.

List this writ petition after ten days.

Order Date :- 30.7.2012

SRY

 

 

 
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