Shiv Nath vs Sarju Shakri Chini Mill Ltd. ...
2012 Latest Caselaw 3284 ALL

Citation : 2012 Latest Caselaw 3284 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Shiv Nath vs Sarju Shakri Chini Mill Ltd. ... on 27 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3939 of 2012
 

 
Petitioner :- Shiv Nath
 
Respondent :- Sarju Shakri Chini Mill Ltd. Belrayan Thru Its G.M.
 
Petitioner Counsel :- S.C. Srivastava
 
Respondent Counsel :- Anurag Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner wants to show how writ would be maintainable against the respondent/how respondent would be State within the meaning of Article 12 of the Constitution of India?

On request, list again on 03.8.2012.

Order Date :- 27.7.2012

A.Nigam

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