Naveen Kumar Mishra vs Smt. Luxmi Mishra
2012 Latest Caselaw 3283 ALL

Citation : 2012 Latest Caselaw 3283 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Naveen Kumar Mishra vs Smt. Luxmi Mishra on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 338 of 2007
 

 
Petitioner :- Naveen Kumar Mishra
 
Respondent :- Smt. Luxmi Mishra
 
Petitioner Counsel :- S.C. Tiwari
 
Respondent Counsel :- H.N.Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

The respondent is represented by Sri H.N. Singh, Advocate. Service is sufficient.

List the appeal for final hearing.

Meanwhile, the parties may file their respective paper-books, if they so desire.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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