Smt. Chameli Devi vs State Of U.P. And Others
2012 Latest Caselaw 3280 ALL

Citation : 2012 Latest Caselaw 3280 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Smt. Chameli Devi vs State Of U.P. And Others on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 160 of 2012
 

 
Petitioner :- Smt. Chameli Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alok Tiwari,Madhu Ranjan Pandey
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Passed over on the illness slip of the learned counsel for the appellant.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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