Imam Uddin vs State Of U.P.And Others
2012 Latest Caselaw 3279 ALL

Citation : 2012 Latest Caselaw 3279 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Imam Uddin vs State Of U.P.And Others on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 199 of 2005
 

 
Petitioner :- Imam Uddin
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- K.K.Srivastava,Anoop Trivedi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Ref: Civil Misc. Substitution Application No. 194820 of 2009.

Learned standing counsel states that notice on substitution application be issued.

Issue notice to respondents no. 1 and 2.

Steps within a week.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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