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Shyam Lal vs State Of U.P. Thru Secy. Deptt. Of ...
2012 Latest Caselaw 3277 ALL

Citation : 2012 Latest Caselaw 3277 ALL
Judgement Date : 27 July, 2012

Allahabad High Court
Shyam Lal vs State Of U.P. Thru Secy. Deptt. Of ... on 27 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3901 of 2012
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Urban Development & Other
 
Petitioner Counsel :- Aditya Tiwari
 
Respondent Counsel :- C.S.C.,Kuldip Pati Tripathi,Sanjay Tripathi
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list again on 03.8.2012.

Order Date :- 27.7.2012

A.Nigam

 

 

 
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