M/S Tiles Shoppe And Another vs M/S Kajaria Ceramics Ltd.
2012 Latest Caselaw 3272 ALL

Citation : 2012 Latest Caselaw 3272 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

M/S Tiles Shoppe And Another vs M/S Kajaria Ceramics Ltd. on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 141 of 2012
 

 
Petitioner :- M/S Tiles Shoppe And Another
 
Respondent :- M/S Kajaria Ceramics Ltd.
 
Petitioner Counsel :- Namwar Singh,Sanjiiv Singh
 
Respondent Counsel :- Shubham Agarwal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Counter affidavit to the delay condonation application has been filed today in the court. Let it be taken on record.

Three weeks time is granted to file rejoinder affidavit.

List thereafter.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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