United Inida Insurance Co. Ltd. vs Rais Ahmad Saifi And Another
2012 Latest Caselaw 3268 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 834 of 2012
 

 
Petitioner :- United Inida Insurance Co. Ltd.
 
Respondent :- Rais Ahmad Saifi And Another
 
Petitioner Counsel :- Rajeev Ojha
 
Respondent Counsel :- Ashwani Kr.,Ashwani Kumar Srivastava,Manoj Kr. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

Civil Misc. Recall Application No.163485 of 2012

Cause shown is sufficient.

Accordingly, the Recall Application is allowed.

The order dated 25.4.2012, dismissing the Appeal in default, is recalled and the Appeal is restored to its original number.

Order Date :- 27.7.2012

OP

.

Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

Appeal

For order, see order of date, passed on the Recall Application.

The order dated 25.4.2012, dismissing the Appeal in default, is recalled and the Appeal is restored to its original number.

List before the appropriate Bench.  The case will not be treated as 'Tied up' or 'Part heard' to this Bench.

Order Date :- 27.7.2012

OP