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Smt. Reshma Bano & Others vs Mohammad Islam
2012 Latest Caselaw 3265 ALL

Citation : 2012 Latest Caselaw 3265 ALL
Judgement Date : 27 July, 2012

Allahabad High Court
Smt. Reshma Bano & Others vs Mohammad Islam on 27 July, 2012
Bench: Prakash Krishna, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 52 of 2011
 

 
Petitioner :- Smt. Reshma Bano & Others
 
Respondent :- Mohammad Islam
 
Petitioner Counsel :- Rakesh Kumar Pandey
 
Respondent Counsel :- M.K. Rajvanshi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Admit.

Issue notice.

Notice has been accepted by Sri M.K. Rajvanshi, Advocate. It need not go to the party concerned.

List the appeal for final hearing after one month.

        (Mushaffey Ahmad,J)         (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

 

 

 
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