Kashi Nath And Others vs Additional District Judge ...
2012 Latest Caselaw 3264 ALL

Citation : 2012 Latest Caselaw 3264 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Kashi Nath And Others vs Additional District Judge ... on 27 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 51787 of 2011
 

 
Petitioner :- Kashi Nath And Others
 
Respondent :- Additional District Judge Ct.No.3 And Another
 
Petitioner Counsel :- K.N. Singh,K.C. Kishan Srivastava
 
Respondent Counsel :- Shiv Dayal Tiwari
 

 
Hon'ble Prakash Krishna,J.

Passed over on the illness slip of learned counsel for the respondents.

(Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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