Rama Kant & Others vs State Of U.P. Thru' Collector & ...
2012 Latest Caselaw 3260 ALL

Citation : 2012 Latest Caselaw 3260 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Rama Kant & Others vs State Of U.P. Thru' Collector & ... on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 76 of 2005
 

 
Petitioner :- Rama Kant & Others
 
Respondent :- State Of U.P. Thru' Collector & Another
 
Petitioner Counsel :- Anoop Trivedi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Three weeks time is granted to remove the defect as pointed out by the office in its report dated 12th July, 2012.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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