Smt. Beila Devi W/O Raksha Ram vs State Of U.P. Thru Secy. Sec. ...
2012 Latest Caselaw 3235 ALL

Citation : 2012 Latest Caselaw 3235 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Smt. Beila Devi W/O Raksha Ram vs State Of U.P. Thru Secy. Sec. ... on 26 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 393 of 2010
 

 
Petitioner :- Smt. Beila Devi W/O Raksha Ram
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & Ors.
 
Petitioner Counsel :- Sanjay Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 26.7.2012

A.Nigam

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