Citation : 2012 Latest Caselaw 3234 ALL
Judgement Date : 26 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- SECOND APPEAL No. - 553 of 2010 Petitioner :- Rajendra Pratap And Another Respondent :- Ram Singh Petitioner Counsel :- Amit Saxena Hon'ble Rajes Kumar,J.
Cause shown is sufficient. The application is allowed. The order dated 20.4.22012 is recalled. The appeal is restored to its original number.
Order Date :- 26.7.2012
OP
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Case :- SECOND APPEAL No. - 553 of 2010
Petitioner :- Rajendra Pratap And Another
Respondent :- Ram Singh
Petitioner Counsel :- Amit Saxena
Hon'ble Rajes Kumar,J.
The appeal is restored to its original number.
For orders, see order of date passed on the restoration application.
Order Date :- 26.7.2012
OP
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Hon'ble Rajes Kumar,J.
List before appropriate Bench. It may not be treated as tied up or part heard.
Order Date :- 26.7.2012
OP
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