Kuldeep Kaur vs State Of U.P. Thru ...
2012 Latest Caselaw 3232 ALL

Citation : 2012 Latest Caselaw 3232 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Kuldeep Kaur vs State Of U.P. Thru ... on 26 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3921 of 2012
 

 
Petitioner :- Kuldeep Kaur
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Education Deptt. &Ors
 
Petitioner Counsel :- O.P. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Let the file of Civil Writ Petition No.2491(SS) of 1999, Kuldeep Kaur v. Principal, Mahatma Gandhi Inter College & ors., be tagged alongwith this case.

List after four weeks.

Order Date :- 26.7.2012

A.Nigam

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