Ramesh Chandra Neem vs U.P.Cooperative Institutional ...
2012 Latest Caselaw 3221 ALL

Citation : 2012 Latest Caselaw 3221 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Ramesh Chandra Neem vs U.P.Cooperative Institutional ... on 26 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5770 of 1999
 

 
Petitioner :- Ramesh Chandra Neem
 
Respondent :- U.P.Cooperative Institutional Service Board & Others
 
Petitioner Counsel :- K.M.Misra
 
Respondent Counsel :- C.S.C.,A.Kumar,S.K.Rai
 

 
Hon'ble Rajes Kumar,J.

List along with the record of Writ Petition No. 5767 of 1999, decided on 24.1.2007.

Order Date :- 26.7.2012

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2012 Latest Caselaw 3221 ALL

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2012 Latest Caselaw 3221 ALL