Arjun Patel vs State Of U.P. And Others
2012 Latest Caselaw 3208 ALL

Citation : 2012 Latest Caselaw 3208 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Arjun Patel vs State Of U.P. And Others on 25 July, 2012

Bench: Amar Saran, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 550 of 2012
 

 
Petitioner :- Arjun Patel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.N. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Pankaj Naqvi,J.

Learned A.G.A has filed counter affidavit, the same is taken on record.

List in the next cause list as learned counsel for the complainant is absent today.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 25.7.2012

Chandra

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