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Sarvesh Kumar Tiwari vs Assistant Secretary And Others.
2012 Latest Caselaw 3207 ALL

Citation : 2012 Latest Caselaw 3207 ALL
Judgement Date : 25 July, 2012

Allahabad High Court
Sarvesh Kumar Tiwari vs Assistant Secretary And Others. on 25 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1857 of 1994
 

 
Petitioner :- Sarvesh Kumar Tiwari
 
Respondent :- Assistant Secretary And Others.
 
Petitioner Counsel :- Tripathi B.G.Bhai,V.P. Varshney
 
Respondent Counsel :- S.C.,H.N.Tripathi
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed on behalf of respondents no. 2 and 3 is taken on record.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 25.7.2012

OP

 

 

 
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