Dharamvir Prasad vs Director,Clara Swain Hospital
2012 Latest Caselaw 3203 ALL

Citation : 2012 Latest Caselaw 3203 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Dharamvir Prasad vs Director,Clara Swain Hospital on 25 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 46518 of 2000
 

 
Petitioner :- Dharamvir Prasad
 
Respondent :- Director,Clara Swain Hospital
 
Petitioner Counsel :- Siddhartha Varma,A.D.Saunders
 
Respondent Counsel :- Vipin Sinha,S.C.
 

 
Hon'ble Rajes Kumar,J.

The impleadment application is allowed.

The petitioner is permitted to implead Executive Board, Methodist Churh in India through its Executive Secretary, Methodist Centre, 21, Y.M.C.A. Road, Mumbai Central, Mumbai as respondent no. 2.

Issue notice to the newly impleaded respondent.

Order Date :- 25.7.2012

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