Committee Oa Management vs Registrar/Inspector Arbi And ...
2012 Latest Caselaw 3201 ALL

Citation : 2012 Latest Caselaw 3201 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Committee Oa Management vs Registrar/Inspector Arbi And ... on 25 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 30154 of 1998
 

 
Petitioner :- Committee Oa Management
 
Respondent :- Registrar/Inspector Arbi And Parasian Madarsa Alld & Anr
 
Petitioner Counsel :- Yogesh Agarwal,R.M.Singh
 
Respondent Counsel :- C.S.C.,J.A. Azmi,J.J. Munir
 

 
Hon'ble Rajes Kumar,J.

Despite the order dated 18.7.2012, the recalling application, said to have been filed on 11.11.2011, has not been placed on record.

Office is directed to explain that why the said application has not been placed on record despite the order of the Court. Let the application be placed on record positively in next week.

List in the next cause list.

Order Date :- 25.7.2012

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