Smt. Kunti & Others vs State Of U.P. & Others
2012 Latest Caselaw 3200 ALL

Citation : 2012 Latest Caselaw 3200 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Smt. Kunti & Others vs State Of U.P. & Others on 25 July, 2012

Bench: Amar Saran, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9319 of 2012
 

 
Petitioner :- Smt. Kunti & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.P.S. Chauhan
 
Respondent Counsel :- Govt. Advocate,Kuldeep Kumar
 

 
Hon'ble Amar Saran,J.

Hon'ble Pankaj Naqvi,J.

Put up tomorrow i.e. on 26.07.2012.

Order Date :- 25.7.2012

Chandra

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