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Shyam Lal vs State Of U.P. Thru Secy. Deptt. Of ...
2012 Latest Caselaw 3196 ALL

Citation : 2012 Latest Caselaw 3196 ALL
Judgement Date : 25 July, 2012

Allahabad High Court
Shyam Lal vs State Of U.P. Thru Secy. Deptt. Of ... on 25 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3901 of 2012
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Urban Development & Other
 
Petitioner Counsel :- Aditya Tiwari
 
Respondent Counsel :- C.S.C.,Sanjay Tripathi
 

 
Hon'ble Ajai Lamba,J. 

Learned counsel appearing for respondent no.6, has pointed out that the petitioner had earlier filed Civil Writ Petition No.2028(SS) of 2008, Shyam Lal v. State of U.P., for similar relief, which is pending adjudication. Without disclosing this material fact, the present writ petition has been filed.

List on 27.7.2012 alongwith Civil Writ Petition No.2028(SS) of 2008, Shyam Lal v. State of U.P., as fresh.

Order Date :- 25.7.2012

A.Nigam

 

 

 
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