Anita vs State Of U.P. & Others
2012 Latest Caselaw 3195 ALL

Citation : 2012 Latest Caselaw 3195 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Anita vs State Of U.P. & Others on 25 July, 2012

Bench: Amar Saran, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9094 of 2012
 

 
Petitioner :- Anita
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- C.K. Jha,V.M. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Pankaj Naqvi,J.

As prayed by learned A.G.A, put up this matter on 01.08.2012.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 25.7.2012

Chandra

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