Citation : 2012 Latest Caselaw 3191 ALL
Judgement Date : 25 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 5578 of 2012 Petitioner :- Ms. Gunjan Singh & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- D.K. Goswami,Krishn Mohan Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Pankaj Naqvi,J.
Put up on Friday i.e. on 27.08.2012.
Interim order, if any, stand vacated.
Order Date :- 25.7.2012
Chandra
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