Dharamveer Singh vs Director Of Mandi Parishad Rajya ...
2012 Latest Caselaw 3190 ALL

Citation : 2012 Latest Caselaw 3190 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Dharamveer Singh vs Director Of Mandi Parishad Rajya ... on 25 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 35669 of 2012
 

 
Petitioner :- Dharamveer Singh
 
Respondent :- Director Of Mandi Parishad Rajya Krishi Utpadan And Others
 
Petitioner Counsel :- T.S. Dabas
 
Respondent Counsel :- C.S.C.,Satish Mandhyan
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, counter affidavit has been served. Let the said counter affidavit be accepted and taken on record. Two weeks' time is accorded to the petitioner for filing rejoinder affidavit.

List this petition on 09.08.2012.

Order Date :- 25.7.2012

SRY

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