Udai Pratap Singh vs State Of U.P. & Others
2012 Latest Caselaw 3189 ALL

Citation : 2012 Latest Caselaw 3189 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Udai Pratap Singh vs State Of U.P. & Others on 25 July, 2012

Bench: Amar Saran, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5488 of 2012
 

 
Petitioner :- Udai Pratap Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinay Bhushan,N.D. Upadhyay
 
Respondent Counsel :- Govt. Advocate,Dr. A.K. Sharma
 

 
Hon'ble Amar Saran,J.

Hon'ble Pankaj Naqvi,J.

List in the next cause list in order to enable the learned A.G.A. to obtain the latest position of the investigation of this case.

Till the next date of listing, the interim order, if any, shall continue.

Order Date :- 25.7.2012

Chandra

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