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Smt. Bano vs State Of U.P. Thru' Secy. Deptt. Of ...
2012 Latest Caselaw 3175 ALL

Citation : 2012 Latest Caselaw 3175 ALL
Judgement Date : 24 July, 2012

Allahabad High Court
Smt. Bano vs State Of U.P. Thru' Secy. Deptt. Of ... on 24 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 17674 of 2002
 

 
Petitioner :- Smt. Bano
 
Respondent :- State Of U.P. Thru' Secy. Deptt. Of Medical & Health & Ors.
 
Petitioner Counsel :- Bushra Maryam,Pooja Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Dr. Usha Jain, the Senior Medical Superintendent A.H.M. & Dufferin Hospital, Parad, Kanpur is present in Court. She is exempted from personal appearance.

Sri Pankaj Rai, learned Additional Chief Standing Counsel, states that he may be allowed two days time to file counter affiadavit giving reason for the delay in filing the counter affidavit.

List on 30.8.2012.

Order Date :- 24.7.2012

OP

 

 

 
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