Pramod Kumar Singh Yadav vs State Of U.P. And Others
2012 Latest Caselaw 3171 ALL

Citation : 2012 Latest Caselaw 3171 ALL
Judgement Date : 24 July, 2012

Allahabad High Court

Pramod Kumar Singh Yadav vs State Of U.P. And Others on 24 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 35502 of 2012
 

 
Petitioner :- Pramod Kumar Singh Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.C. Gupta
 
Respondent Counsel :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up for delivery of judgment on 25.07.2012.

Order Date :- 24.7.2012

SRY

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