Citation : 2012 Latest Caselaw 3168 ALL
Judgement Date : 24 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 34290 of 2012 Petitioner :- Raj Kumar Singh Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- S.K. Singh Respondent Counsel :- C.S.C.,Lalit Kumar,S.K. Mishra Hon'ble Dilip Gupta,J.
List of supplementary fresh cases has been revised. No one appears to press the petition. List it in the next cause list.
Order Date :- 24.7.2012
SK
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