Ranveer Singh vs State Of U.P. Through Secy.Basic ...
2012 Latest Caselaw 3157 ALL

Citation : 2012 Latest Caselaw 3157 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Ranveer Singh vs State Of U.P. Through Secy.Basic ... on 23 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3878 of 2010
 

 
Petitioner :- Ranveer Singh
 
Respondent :- State Of U.P. Through Secy.Basic Edu.Lucknow And Others
 
Petitioner Counsel :- Lakshman Singh
 
Respondent Counsel :- C.S.C.,J.N.Verma,Raghvendra Singh Ii
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Writ Petition No.3083(SS) of 2010.

Order Date :- 23.7.2012

A.Nigam

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