Shri Prasad vs The M.D. U.P. Jal Nigam & Others
2012 Latest Caselaw 3155 ALL

Citation : 2012 Latest Caselaw 3155 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Shri Prasad vs The M.D. U.P. Jal Nigam & Others on 23 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3837 of 2012
 

 
Petitioner :- Shri Prasad
 
Respondent :- The M.D. U.P. Jal Nigam & Others
 
Petitioner Counsel :- Savita Jain
 
Respondent Counsel :- I.P. Singh
 

 
Hon'ble Ajai Lamba,J.

In the petition, it has been pleaded that the petitioner retired from service on 30.9.2010. Till date, all the retiral dues have not been released.

Mr. I.P. Singh, learned counsel for the respondents states that instructions in this regard would be taken within a week.

List on 06.8.2012.

Order Date :- 23.7.2012

A.Nigam

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