Sudhakar Mahila Post Graduate ... vs State Of U.P. Thru' Principal Secy ...
2012 Latest Caselaw 3152 ALL

Citation : 2012 Latest Caselaw 3152 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Sudhakar Mahila Post Graduate ... vs State Of U.P. Thru' Principal Secy ... on 23 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 30545 of 2009
 

 
Petitioner :- Sudhakar Mahila Post Graduate College And Another
 
Respondent :- State Of U.P. Thru' Principal Secy Higher Education And Ors
 
Petitioner Counsel :- Sudha Pandey
 
Respondent Counsel :- C.S.C.,Anil Tiwari,Vipin Agrawal
 

 
Hon'ble V.K. Shukla,J.

Review Application

Heard.

Judgment reserved.

Order Date :- 23.7.2012

SRY

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