Rajesh Kumar Singh & Another vs State Of U.P. Thru Prin. Secy. ...
2012 Latest Caselaw 3148 ALL

Citation : 2012 Latest Caselaw 3148 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Rajesh Kumar Singh & Another vs State Of U.P. Thru Prin. Secy. ... on 23 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3836 of 2012
 

 
Petitioner :- Rajesh Kumar Singh & Another
 
Respondent :- State Of U.P. Thru Prin. Secy. Deptt. Of Power/Energy & Ors
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- C.S.C.,Amit Singh Bhadauria
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Writ Petition No.2748(SS) of 2012.

Order Date :- 23.7.2012

A.Nigam

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