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Nidhi Verma vs State Of U.P. Thru Prin. Secy. Lok ...
2012 Latest Caselaw 3145 ALL

Citation : 2012 Latest Caselaw 3145 ALL
Judgement Date : 23 July, 2012

Allahabad High Court
Nidhi Verma vs State Of U.P. Thru Prin. Secy. Lok ... on 23 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3838 of 2012
 

 
Petitioner :- Nidhi Verma
 
Respondent :- State Of U.P. Thru Prin. Secy. Lok Nirman Vibhag & Others
 
Petitioner Counsel :- Samta Rao,Surya Bali
 
Respondent Counsel :- C.S.C.,Shishir Jain
 

 
Hon'ble Ajai Lamba,J.

None is present on behalf of petitioner.

List again in next week.

Order Date :- 23.7.2012

A.Nigam

 

 

 
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