Deepak Mitra vs Sri Pankaj Kumar Parekh And Anr.
2012 Latest Caselaw 3143 ALL

Citation : 2012 Latest Caselaw 3143 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Deepak Mitra vs Sri Pankaj Kumar Parekh And Anr. on 23 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SPECIAL APPEAL No. - 1192 of 2012
 

 
Petitioner :- Deepak Mitra
 
Respondent :- Sri Pankaj Kumar Parekh And Anr.
 
Petitioner Counsel :- Salil Kumar Rai
 
Respondent Counsel :- R.N. Shukla,Manish Goyal,S.S. Rathore
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Sri Salil Kumar Rai, learned counsel for the appellant states that he has been instructed not to press the appeal.

The appeal is dismissed accordingly.

(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J)

Order Date :- 23.7.2012

MK/

Download the LatestLaws.com Mobile App