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Smt. Urmila Devi vs State Of U.P. And Others
2012 Latest Caselaw 3132 ALL

Citation : 2012 Latest Caselaw 3132 ALL
Judgement Date : 20 July, 2012

Allahabad High Court
Smt. Urmila Devi vs State Of U.P. And Others on 20 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 14825 of 2005
 

 
Petitioner :- Smt. Urmila Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pradeep Verma,Santosh Kumar Singh,Shubhranshu Pandey,Vijay Kumar Sharma
 
Respondent Counsel :- C.S.C.,Samir Sharma
 

 
Hon'ble Rajes Kumar,J.

Cases of Sri Samir Sharma, Advocate, are reported to have been adjourned upto 20th July, 2012.

List thereafter.

Order Date :- 20.7.2012

OP

 

 

 
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