Brahma Dutt Tewari vs State Of U.P. And Others
2012 Latest Caselaw 3131 ALL

Citation : 2012 Latest Caselaw 3131 ALL
Judgement Date : 20 July, 2012

Allahabad High Court

Brahma Dutt Tewari vs State Of U.P. And Others on 20 July, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 49019 of 2004
 

 
Petitioner :- Brahma Dutt Tewari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramesh Upadhyaya
 
Respondent Counsel :- C.S.C.,K. Shahi,S.K. Shukla
 

 
Hon'ble Arun Tandon,J.

Since under the changed roster I am required to sit in Division Bench, this matter stands released.

List before appropriate Bench in the next cause list.

The matter shall not be treated to be tied up or part heard to this Court.

Order Date :- 20.7.2012

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