Citation : 2012 Latest Caselaw 3123 ALL
Judgement Date : 20 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 3823 of 2012 Petitioner :- Sunita Devi Respondent :- State Of U.P., Thru. Prin. Secy., Basic Education & Others Petitioner Counsel :- Indra Pratap Singh Respondent Counsel :- C.S.C.,Neeraj Chaurasiya Hon'ble Ajai Lamba,J.
Select list has not been placed on record.
Let counter affidavit be filed.
Case be listed immediately thereafter.
Order Date :- 20.7.2012
A.Nigam
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