Gaurav Anand vs State Of U.P. & Others
2012 Latest Caselaw 3122 ALL

Citation : 2012 Latest Caselaw 3122 ALL
Judgement Date : 20 July, 2012

Allahabad High Court

Gaurav Anand vs State Of U.P. & Others on 20 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34885 of 2012
 

 
Petitioner :- Gaurav Anand
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Achal Singh Vats,Rajendra Prasad
 
Respondent Counsel :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up on 25.07.2012 for delivery of judgment .

Order Date :- 20.7.2012

SRY

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