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Prem Pal Singh vs Executive Officer And Others
2012 Latest Caselaw 3121 ALL

Citation : 2012 Latest Caselaw 3121 ALL
Judgement Date : 20 July, 2012

Allahabad High Court
Prem Pal Singh vs Executive Officer And Others on 20 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 11598 of 1994
 

 
Petitioner :- Prem Pal Singh
 
Respondent :- Executive Officer And Others
 
Petitioner Counsel :- Rajesh Tondon,Vinod Sinha
 
Respondent Counsel :- S.C.,R.H.Srivastava
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that petitioner no. 1 has died.

On his request, list in the next cause list to enable him to file the substitution application.

Order Date :- 20.7.2012

OP

 

 

 
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