Ratan Samaj High School Panwari vs State Of U.P.& Others
2012 Latest Caselaw 3119 ALL

Citation : 2012 Latest Caselaw 3119 ALL
Judgement Date : 20 July, 2012

Allahabad High Court

Ratan Samaj High School Panwari vs State Of U.P.& Others on 20 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 32662 of 1993
 

 
Petitioner :- Ratan Samaj High School Panwari
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- R.N.Bhalla,R.C.Pal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri R.C. Pal, learned counsel for the petitioner and Sri Pankaj Rai, learned Additional Chief Standing Counsel appearing on behalf of the respondents.

Judgment is reserved.

Order Date :- 20.7.2012

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