Pankaj Gupta vs Paschimanchal Vidyut Vitran ...
2012 Latest Caselaw 3100 ALL

Citation : 2012 Latest Caselaw 3100 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Pankaj Gupta vs Paschimanchal Vidyut Vitran ... on 19 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34521 of 2012
 

 
Petitioner :- Pankaj Gupta
 
Respondent :- Paschimanchal Vidyut Vitran Nigam Ltd. Thur' M.D. & Others
 
Petitioner Counsel :- Ranjit Saxena
 
Respondent Counsel :- C.S.C.,Nripendra Mishra
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.4. Sri Nripendra Mishra, Advocate has entered appearance on behalf of respondent Nos. 1, 2, 3, 5 and 6.

Each one of the respondents is accorded one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 19.7.2012

SRY

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