Mahesh Babu vs State Of U.P. & Others
2012 Latest Caselaw 3082 ALL

Citation : 2012 Latest Caselaw 3082 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Mahesh Babu vs State Of U.P. & Others on 19 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34527 of 2012
 

 
Petitioner :- Mahesh Babu
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ranjit Saxena
 
Respondent Counsel :- C.S.C.,Nripendra Mishra
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Nripendra Mishra, Advocate has entered appearance on behalf of respondent Nos. 2 to 7.

Each one of the respondents is accorded one month's time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with record of writ petition No.58119 of 2011, Ramesh Chandra and others vs. U.P. Power Corporation Ltd. and others, showing the names of respective counsel along with cause title.

Order Date :- 19.7.2012

SRY

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