Akhilesh Kumar Alias Babloo vs Commandant, P .A.C.Vahini And ...
2012 Latest Caselaw 3077 ALL

Citation : 2012 Latest Caselaw 3077 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Akhilesh Kumar Alias Babloo vs Commandant, P .A.C.Vahini And ... on 19 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 38098 of 1994
 

 
Petitioner :- Akhilesh Kumar Alias Babloo
 
Respondent :- Commandant, P .A.C.Vahini And Others
 
Petitioner Counsel :- V.K.Katiyar,Sharad Chandra,V.C. Katiyar,V.C. Mishra,V.K.Singh
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

Heard Sri G.K. Singh and Sri Sharad Chandra, learned counsel for the petitioners and Sri Pankaj Rai, learned Additional Chief Standing.

Judgment is reserved.

Order Date :- 19.7.2012

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