Smt. Ranjana Devi vs Tejpal Singh
2012 Latest Caselaw 3051 ALL

Citation : 2012 Latest Caselaw 3051 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Smt. Ranjana Devi vs Tejpal Singh on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 445 of 2006
 

 
Petitioner :- Smt. Ranjana Devi
 
Respondent :- Tejpal Singh
 
Petitioner Counsel :- Braham Singh
 
Respondent Counsel :- Akhilesh Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant. Learned counsel for the respondent is present.

The appeal is dismissed in default.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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