Smt. Sompi Gupta vs State Of U.P. & Others
2012 Latest Caselaw 2995 ALL

Citation : 2012 Latest Caselaw 2995 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Smt. Sompi Gupta vs State Of U.P. & Others on 17 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 32707 of 2012
 

 
Petitioner :- Smt. Sompi Gupta
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.D. Tiwari,M.D. Singh "Shekhar"
 
Respondent Counsel :- C.S.C.,Mohan Dhariya
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up on 25.07.2012 for delievery of judgment

Order Date :- 17.7.2012

SRY

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