Rama Associates And Another vs State Of U.P. And Others
2012 Latest Caselaw 2989 ALL

Citation : 2012 Latest Caselaw 2989 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Rama Associates And Another vs State Of U.P. And Others on 17 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33743 of 2012
 

 
Petitioner :- Rama Associates And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Krishan,Dr. Madan Sharma
 
Respondent Counsel :- C.S.C.,B. Dayal
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Connect with Writ Petition No.28331 of 2012.

Learned Standing Counsel has accepted notice on behalf of Respondent no. 1. Sri B. Dayal, advocate is present for Respondent Nos. 2 to 5. They pray for and are granted a month's time to file counter affidavit. Rejoinder Affidavit, if any, may be filed within 2 weeks thereafter.

List immediately thereafter.

Order Date :- 17.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

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