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Sharda Shaikshanik Evam Samajik ... vs State Of U.P. And Others
2012 Latest Caselaw 2985 ALL

Citation : 2012 Latest Caselaw 2985 ALL
Judgement Date : 17 July, 2012

Allahabad High Court
Sharda Shaikshanik Evam Samajik ... vs State Of U.P. And Others on 17 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33631 of 2012
 

 
Petitioner :- Sharda Shaikshanik Evam Samajik Sewa Sansthan And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Srivastava,Swarn Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Nilamber Tripathi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Sri Nilamber Tripathi, learned counsel for the respondent State prays for and is granted  time to seek instrucitons.

On his request, put up as  a fresh case on 23.7.2012.

Order Date :- 17.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

 

 

 
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