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M/S Luheta Urja Kendra And Another vs Union Of India And Others
2012 Latest Caselaw 2984 ALL

Citation : 2012 Latest Caselaw 2984 ALL
Judgement Date : 17 July, 2012

Allahabad High Court
M/S Luheta Urja Kendra And Another vs Union Of India And Others on 17 July, 2012
Bench: R.K. Agrawal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 2207 of 2008
 

 
Petitioner :- M/S Luheta Urja Kendra And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Archana Singh,A.K. Bajpai,A.K.Singh.
 
Respondent Counsel :- S.S.C.,P. Padia,S.K.Tiwari,S.N.Tiwari
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri Shashi Prakash Rai.

Order Date :- 17.7.2012

mt

 

 

 
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