C/M Lala Ram Kumar Inter College ... vs State Of U.P. Through Its ...
2012 Latest Caselaw 2980 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 1062 of 2012
 

 
Petitioner :- C/M Lala Ram Kumar Inter College Patranga And Another
 
Respondent :- State Of U.P. Through Its Secy.Edu. U.P. And Others
 
Petitioner Counsel :- H.G.S. Parihar,Mahendra Singh Rathaur
 
Respondent Counsel :- C.S.C.,I.P. Singh,Karunanidhi Yadav,M.P. Yadav
 

 
Hon'ble Ajai Lamba,J.

(CMA Nos.57372/12; 57375/12)

Short counter affidavit filed on behalf of opposite party no.5 is taken on record.

Let the application for dismissal of writ petition be heard alongwith the main petition.

Order Date :- 17.7.2012

A.Nigam

.

.

.

Case :- SERVICE SINGLE No. - 1062 of 2012

Petitioner :- C/M Lala Ram Kumar Inter College Patranga And Another

Respondent :- State Of U.P. Through Its Secy.Edu. U.P. And Others

Petitioner Counsel :- H.G.S. Parihar,Mahendra Singh Rathaur

Respondent Counsel :- C.S.C.,I.P. Singh,Karunanidhi Yadav,M.P. Yadav

Hon'ble Ajai Lamba,J.

(CMA Nos.57401/12; 57403/12)

Delay in filing the counter affidavit on behalf of opposite party no.4 is condoned. 

Counter affidavit is taken on record.

Let the application for dismissal of writ petition be heard alongwith the main petition.

Order Date :- 17.7.2012

A.Nigam